The New India Assurance Co. Ltd. vs Smt. Vijay Laxmi Tiwari & Others
2013 Latest Caselaw 2339 ALL

Citation : 2013 Latest Caselaw 2339 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

The New India Assurance Co. Ltd. vs Smt. Vijay Laxmi Tiwari & Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4282 of 2012
 

 
Petitioner :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Vijay Laxmi Tiwari & Others
 
Petitioner Counsel :- Rahul Sahai
 

 
Hon'ble Rajes Kumar,J.

As prayed, three weeks time is allowed to comply with the order dated 23.7.2012.

The application is disposed of.

Order Date :- 17.5.2013

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