The New India Assurnace Co. Ltd. vs Smt. Sushila Devi And Others
2013 Latest Caselaw 2302 ALL

Citation : 2013 Latest Caselaw 2302 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

The New India Assurnace Co. Ltd. vs Smt. Sushila Devi And Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 325 of 2013
 

 
Petitioner :- The New India Assurnace Co. Ltd.
 
Respondent :- Smt. Sushila Devi And Others
 
Petitioner Counsel :- Saral Srivastava
 
Respondent Counsel :- Amit Kr. Sinha
 

 
Hon'ble Rajes Kumar,J.

List in July, 2013. Office is directed to give a fresh report about the service.

Order Date :- 17.5.2013

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