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Wafa Abbas And Another vs Mr. Amir Abbas Rizvi And Another
2013 Latest Caselaw 2071 ALL

Citation : 2013 Latest Caselaw 2071 ALL
Judgement Date : 14 May, 2013

Allahabad High Court
Wafa Abbas And Another vs Mr. Amir Abbas Rizvi And Another on 14 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 151 of 2013
 

 
Petitioner :- Wafa Abbas And Another
 
Respondent :- Mr. Amir Abbas Rizvi And Another
 
Petitioner Counsel :- Yashovardhan Swarup,Desh Deepak Singh,Rajesh Kumar Paney,Yogesh Kr.Awasthi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Arun Sinha, Advocate has put in appearance for respondent no.1. 

Sub Inspector Sri Raghvendra Singh of Police Station Kotwali Nagar, District Barabanki, is also present.

It has been pointed out that the respondent no.1 is away in Ahmedabad, Gujrat, alongwith the alleged detenue.

On request of learned counsel for the respondent, list this case on 22.5.2013.

Respondent no.1 is directed to produce the alleged detenue in court on the said date.

Order Date :- 14.5.2013

A.Nigam

 

 

 
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