Ram Bharose vs Hori Lal And Another
2013 Latest Caselaw 1950 ALL

Citation : 2013 Latest Caselaw 1950 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Ram Bharose vs Hori Lal And Another on 10 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 555 of 2013
 

 
Petitioner :- Ram Bharose
 
Respondent :- Hori Lal And Another
 
Petitioner Counsel :- Virendra Pratap Pal
 
Respondent Counsel :- Sanjay Pratap Singh
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed on behalf of Sri Sanjay Pratap Singh, learned counsel for respondents, put up on 16.5.2013 as fresh.

Order Date :- 10.5.2013

P.P.

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