Kali Charan vs Dulare Lal And 6 Ors.
2013 Latest Caselaw 1894 ALL

Citation : 2013 Latest Caselaw 1894 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Kali Charan vs Dulare Lal And 6 Ors. on 9 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 544 of 2013
 

 
Petitioner :- Kali Charan
 
Respondent :- Dulare Lal And 6 Ors.
 
Petitioner Counsel :- Yogendra Kumar Srivastava,Smt. Anita Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by Sri Y.K. Srivastava, learned counsel for the appellant, summon the lower court record. Learned counsel for the appellant shall deposit requisite fee for summoning the lower court record.

Appeal be listed for admission soon after the lower court record is received.

Order Date :- 9.5.2013

P.P.

Download the LatestLaws.com Mobile App