Mohammad Latif vs Addl.Dist.Judge And Ors.
2013 Latest Caselaw 1865 ALL

Citation : 2013 Latest Caselaw 1865 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Mohammad Latif vs Addl.Dist.Judge And Ors. on 8 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 17476 of 2013
 

 
Petitioner :- Mohammad Latif
 
Respondent :- Addl.Dist.Judge And Ors.
 
Petitioner Counsel :- M.K.Khan
 
Respondent Counsel :- R.K.Shukla,Anil Kumar Rai,Vishnu Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner filed reply to the affidavit filed by the respondents. The same may be placed on record.

Put up on 14.5.2013 as fresh before the appropriate Bench.

Order Date :- 8.5.2013

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