Ram Narayan Sachan vs State Of U.P. And 2 Ors.
2013 Latest Caselaw 1825 ALL

Citation : 2013 Latest Caselaw 1825 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Ram Narayan Sachan vs State Of U.P. And 2 Ors. on 8 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 535 of 2013
 

 
Petitioner :- Ram Narayan Sachan
 
Respondent :- State Of U.P. And 2 Ors.
 
Petitioner Counsel :- Arvind Srivastava,Pushkar Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Issue notice to the respondents.

Steps be taken within one week.

Order Date :- 8.5.2013

P.P.

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