Banwari Lal Chopra & Others vs Additional District Judge, Court ...
2013 Latest Caselaw 1824 ALL

Citation : 2013 Latest Caselaw 1824 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Banwari Lal Chopra & Others vs Additional District Judge, Court ... on 8 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 1318 of 2013
 

 
Petitioner :- Banwari Lal Chopra & Others
 
Respondent :- Additional District Judge, Court No. 35 Barabanki & Others
 
Petitioner Counsel :- Naina Agrawal
 
Respondent Counsel :- Govt. Advocate,Alok Kr. Srivastava,Uttam Verma
 

 
Hon'ble Aditya Nath Mittal,J.

List has been revised. None present for the petitioners.

Learned counsel for the opposite parties 3 to 6 is present.

List in the next cause list.

Interim order dated 28.2.2013 is hereby vacated.

Order Date :- 8.5.2013

Hasnain

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