Mahesh vs State Of U.P. & Another
2013 Latest Caselaw 1821 ALL

Citation : 2013 Latest Caselaw 1821 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Mahesh vs State Of U.P. & Another on 8 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 2064 of 2013
 

 
Petitioner :- Mahesh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Atul Kumar Singh,Jai Prakash Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Aditya Nath Mittal,J.

List has been revised. None present for the petitioner.

The memo of appeal as directed by order dated 22.3.2013 has not been filed as yet. The memo of appeal may be filed within one week. List thereafter.

Order Date :- 8.5.2013

Hasnain

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