Shrimati Vidyawati Manucha vs Union Of India
2013 Latest Caselaw 1774 ALL

Citation : 2013 Latest Caselaw 1774 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Shrimati Vidyawati Manucha vs Union Of India on 7 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SECOND APPEAL No. - 176 of 1995
 

 
Petitioner :- Shrimati Vidyawati Manucha
 
Respondent :- Union Of India
 
Petitioner Counsel :- J.N. Mathur,A.K.Rai,Mohd. Arif Khan,Mohd. Aslam Khan
 
Respondent Counsel :- I.H. Farooqui
 

 
Hon'ble Aditya Nath Mittal,J.

As prayed list in next week for hearing.

Sri A.K. Rai has withdrawn his Vakalatnama for appellant. His name may not be shown as counsel for appellant.

Order Date :- 7.5.2013

Hasnain

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