Bal Krishna & Others vs State Of U.P.
2013 Latest Caselaw 1765 ALL

Citation : 2013 Latest Caselaw 1765 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Bal Krishna & Others vs State Of U.P. on 7 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 317 of 2008
 

 
Petitioner :- Bal Krishna & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajatshatru Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

After arguing at some length Sri Samit Gopal learned Advocate wants some time to move before the Service Tribunal challenging the order of dismissal. In view of aforesaid statement while keeping his application pending, we permit him such an opportunity.

List this appeal at its turn.

Order Date :- 7.5.2013

Priyanka

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