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U.P.S.R.T.C. vs Smt. Omwati And Another
2013 Latest Caselaw 1675 ALL

Citation : 2013 Latest Caselaw 1675 ALL
Judgement Date : 3 May, 2013

Allahabad High Court
U.P.S.R.T.C. vs Smt. Omwati And Another on 3 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 206 of 2013
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Smt. Omwati And Another
 
Petitioner Counsel :- Kailash Nath
 
Respondent Counsel :- Lal Chandra Sahu
 

 
Hon'ble Rajes Kumar,J.

Two weeks time is allowed to take steps to serve the respondents by registered post.

Order Date :- 3.5.2013

OP

 

 

 
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