Shresyash Gramin Bank vs Sarnam Singh (Major) And Others
2013 Latest Caselaw 1674 ALL

Citation : 2013 Latest Caselaw 1674 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Shresyash Gramin Bank vs Sarnam Singh (Major) And Others on 3 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 531 of 2008
 

 
Petitioner :- Shresyash Gramin Bank
 
Respondent :- Sarnam Singh (Major) And Others
 
Petitioner Counsel :- P.C. Srivastava
 
Respondent Counsel :- A.K. Singh,J.P.Prasad
 

 
Hon'ble Rajes Kumar,J.

Sri A.K. Singh, learned counsel appearing on behalf of the owner of the vehicle, prays for and is granted two weeks time to file counter affidavit.

List on 23.5.2013. It is made clear that the appeal may be decided on the said date and the claim of the claimants for release of the money may also be considered.

Order Date :- 3.5.2013

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