Mohd. Umar Siddiq Tabrez vs State Of U.P., Thru. Prin. Secy., ...
2013 Latest Caselaw 1673 ALL

Citation : 2013 Latest Caselaw 1673 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Mohd. Umar Siddiq Tabrez vs State Of U.P., Thru. Prin. Secy., ... on 3 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 178 of 2012
 

 
Petitioner :- Mohd. Umar Siddiq Tabrez
 
Respondent :- State Of U.P., Thru. Prin. Secy., Home & Others
 
Petitioner Counsel :- Kshemendra Shukla
 
Respondent Counsel :- G.A.,Asif Rajjaque Khan
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time to go through the lower court record and address arguments.

List on 20.5.2013.

Interim order shall continue till said date.

Order Date :- 3.5.2013

A.Nigam

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