Dhaneu @ Dhaniram And Another vs The State Of U.P.
2013 Latest Caselaw 3353 ALL

Citation : 2013 Latest Caselaw 3353 ALL
Judgement Date : 20 June, 2013

Allahabad High Court

Dhaneu @ Dhaniram And Another vs The State Of U.P. on 20 June, 2013

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- BAIL No. - 3656 of 2013
 

 
Applicant :- Dhaneu @ Dhaniram And Another
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Amit Kumar Awasthi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

As prayed by learned counsel for the applicant, list this case in the second week of July 2013.

Order Date :- 20.6.2013

A.Nigam

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