Adalat Yadav And Another vs State Of U.P. And Another
2013 Latest Caselaw 3268 ALL

Citation : 2013 Latest Caselaw 3268 ALL
Judgement Date : 6 June, 2013

Allahabad High Court

Adalat Yadav And Another vs State Of U.P. And Another on 6 June, 2013

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 19194 of 2013
 

 
Applicant :- Adalat Yadav And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Janardan Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the applicants prays for time being granted to file supplementary affidavit to bring on record of application allegedly filed by the applicants for consolidation of the cases.

List this petition in the 1st week of July, 2013.

Order Date :- 6.6.2013

AHN

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