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Mahila Vidyalaya, Lucknow vs Chancellor, Lucknow ...
2013 Latest Caselaw 4766 ALL

Citation : 2013 Latest Caselaw 4766 ALL
Judgement Date : 30 July, 2013

Allahabad High Court
Mahila Vidyalaya, Lucknow vs Chancellor, Lucknow ... on 30 July, 2013
Bench: Shri Narayan Shukla, Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1521 of 2006
 

 
Petitioner :- Mahila Vidyalaya, Lucknow
 
Respondent :- Chancellor, Lucknow University,Lucknow & 2 Ors.
 
Counsel for Petitioner :- Rakesh Srivastava
 
Counsel for Respondent :- I.B. Singh,Faisal Ahmad Khan,N K Srivastava
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Ritu Raj Awasthi,J.

Dismissed vide the order of date, passed on separate sheets in W.P.No. 282(S/B) of 2006.

Order Date :- 30.7.2013

Tripathi

 

 

 
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