Dilip Kumar And Another vs State Of U.P. And Another
2013 Latest Caselaw 4709 ALL

Citation : 2013 Latest Caselaw 4709 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

Dilip Kumar And Another vs State Of U.P. And Another on 29 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 19183 of 2013
 

 
Applicant :- Dilip Kumar And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Madhavendra Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of applicants to press this petition. The learned AGA is present.

List in the next cause.

Order Date :- 29.7.2013

Mustaqeem.

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