Thursday, 30, Apr, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005
January February March April May June July August September October November December
 

Hindi Sahitya Parishad Thru ... vs Haji Fajale Alam
2013 Latest Caselaw 4697 ALL

Citation : 2013 Latest Caselaw 4697 ALL
Judgement Date : 29 July, 2013

Allahabad High Court
Hindi Sahitya Parishad Thru ... vs Haji Fajale Alam on 29 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 39637 of 2013
 

 
Petitioner :- Hindi Sahitya Parishad Thru President
 
Respondent :- Haji Fajale Alam
 
Counsel for Petitioner :- Sanjay Mishra
 
Counsel for Respondent :- Kuldeep Kumar,Vikrant Pandey
 

 
Hon'ble Rajes Kumar,J.

The petitioner has filed an amendment application seeking the amendment in the array of the parties.

Learned counsel for the respondent submitted that the petitioner has not arrayed all the legal heirs of Haji Fajale Ahmad.

Learned counsel for the petitioner prays for and is granted three days time to file reply.

Put up on 5.8.2013 as fresh.

Order Date :- 29.7.2013

OP

 

 

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs