Kishan Lal And Another vs Rent Control And Eviction ...
2013 Latest Caselaw 4667 ALL

Citation : 2013 Latest Caselaw 4667 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Kishan Lal And Another vs Rent Control And Eviction ... on 26 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28084 of 2007
 

 
Petitioner :- Kishan Lal And Another
 
Respondent :- Rent Control And Eviction Officer/Adm (Civil Supp.) & Others
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- A.K.Srivastava,R.S.Maurya
 

 
Hon'ble Rajes Kumar,J.

The main contesting party is respondent no. 3. Learned counsel for respondent no. 3 has been elevated to the Bench. Office is directed to issue notice to respondent no. 3 to engage another counsel. Till the next date of listing, interim order shall continue.

Order Date :- 26.7.2013

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