Kailash Chandra And Anr. vs Dwarika Prasad @ Dwarika Nath And ...
2013 Latest Caselaw 4431 ALL

Citation : 2013 Latest Caselaw 4431 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Kailash Chandra And Anr. vs Dwarika Prasad @ Dwarika Nath And ... on 22 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 9995 of 2013
 

 
Petitioner :- Kailash Chandra And Anr.
 
Respondent :- Dwarika Prasad @ Dwarika Nath And Anr.
 
Counsel for Petitioner :- Ashish Bansal,Rama Goel 'Bansal'
 
Counsel for Respondent :- S.C. Pandey,S.P. Pandey
 

 
Hon'ble Rajes Kumar,J.

As prayed, three weeks time is allowed to file rejoinder affidavit.

List in week commencing 19.8.2013. Till the next date of listing, interim order shall continue.

Order Date :- 22.7.2013

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