Taufeeq vs State Of U.P.
2013 Latest Caselaw 4415 ALL

Citation : 2013 Latest Caselaw 4415 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Taufeeq vs State Of U.P. on 22 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12929 of 2012
 

 
Applicant :- Taufeeq
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mirza Faheem Beg,Indra Dev
 
Counsel for Opposite Party :- Govt. Advocate,Uma Nath Pandey
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the accused applicant to press this bail application.

Learned counsel for the respondent is present.

List this matter peremptorily in the next cause list.

The bail application is pending since 2012. Learned counsel for the applicant to positively argue the matter on the next date fixed.

Order Date :- 22.7.2013

Monika

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