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State Of U.P. vs Santoshi And 2 Others
2013 Latest Caselaw 4380 ALL

Citation : 2013 Latest Caselaw 4380 ALL
Judgement Date : 19 July, 2013

Allahabad High Court
State Of U.P. vs Santoshi And 2 Others on 19 July, 2013
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15521 of 2013
 
Applicant :- State Of U.P.
 
Opposite Party :- Santoshi And 2 Others
 
Counsel for Applicant :- S.L. Kesharwani
 
Counsel for Opposite Party :- A.G.A.,Anurag Pathak
 

 
Hon'ble Ramesh Sinha,J.

Passed over on the illness slip of Sri Anurag Pathak, learned counsel for the for the complainant.

List after two weeks.

Order Date :- 19.7.2013

VKG

 

 

 
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