Gaja & Another vs State Of U.P.
2013 Latest Caselaw 4374 ALL

Citation : 2013 Latest Caselaw 4374 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Gaja & Another vs State Of U.P. on 19 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1460 of 2013
 

 
Appellant :- Gaja & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.S. Pandey,Anurag Pathak
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit as well as objection filed on behalf of State, are taken on record.

List in due course.

Order Date :- 19.7.2013

Mustaqeem.

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