Shambhu vs District Judge, Lalitpur And ...
2013 Latest Caselaw 4346 ALL

Citation : 2013 Latest Caselaw 4346 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Shambhu vs District Judge, Lalitpur And ... on 19 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 19980 of 2007
 

 
Petitioner :- Shambhu
 
Respondent :- District Judge, Lalitpur And Others
 
Counsel for Petitioner :- V.S. Dwivedi,Shiv Avtar Sharma
 
Counsel for Respondent :- Sanjay Agarwal,B.N.Agarwal,S.C.
 

 
Hon'ble Rajes Kumar,J.

As prayed by the learned counsel for the respondents, a week's time is allowed to file supplementary affidavit.

List in the next cause list.

Order Date :- 19.7.2013

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