Mahendra Singh vs State Of U.P. And Another
2013 Latest Caselaw 4333 ALL

Citation : 2013 Latest Caselaw 4333 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Mahendra Singh vs State Of U.P. And Another on 19 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 9357 of 2013
 

 
Applicant :- Mahendra Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sanjeev Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of applicant to press this petition. The learned AGA is present.

Let the case be listed in due course.

This matter shall not be treated to be part heard or tied up to this Bench merely because of this order.

Order Date :- 19.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App