Mahangi Lal Yadav vs State Of U.P.
2013 Latest Caselaw 4315 ALL

Citation : 2013 Latest Caselaw 4315 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Mahangi Lal Yadav vs State Of U.P. on 19 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20733 of 2013
 
Applicant :- Mahangi Lal Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ali Hasan,Istiyaq Ali
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ali Hasan, learned counsel for the applicant and Sri Shyam Dhar Yadav, learned A.G.A. for the State.

List after six weeks.

Order Date :- 19.7.2013

VKG

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