Ram Krishna Dubey vs State Of U.P. & Another
2013 Latest Caselaw 4313 ALL

Citation : 2013 Latest Caselaw 4313 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Ram Krishna Dubey vs State Of U.P. & Another on 19 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 6173 of 2001
 

 
Applicant :- Ram Krishna Dubey
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ramesh Sinha
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the application to press this application.

Notice issued to applicant to engage another counsel vide order dated 12.3.2013 has not received back after service as per the record.

Issue reminder and fresh notice also be served through C.J.M. of the District concerned who shall submit a report by the next date fixed in the matter.

List this matter after service of notice along with the report of the C.J.M. concerned.

Order Date :- 19.7.2013

Monika

Download the LatestLaws.com Mobile App