Smt.Indirawati Devi vs State Of U P Thr.Secy Secon. ...
2013 Latest Caselaw 4267 ALL

Citation : 2013 Latest Caselaw 4267 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Smt.Indirawati Devi vs State Of U P Thr.Secy Secon. ... on 18 July, 2013

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- SERVICE SINGLE No. - 3014 of 2009
 

 
Petitioner :- Smt.Indirawati Devi
 
Respondent :- State Of U P Thr.Secy Secon. Education Govt.Of U P Civil
 
Counsel for Petitioner :- S P Tiwari
 
Counsel for Respondent :- C.S.C.,Km.Vishwa Mohini
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Disposed of vide my order of date passed on separate sheets, placed on the record of Writ Petition No.6154 (S/S) of 2008.

Order Date :- 18.7.2013

Renu/

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