Baljeet vs Brij Kishore
2013 Latest Caselaw 4240 ALL

Citation : 2013 Latest Caselaw 4240 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

Baljeet vs Brij Kishore on 17 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29163 of 2013
 

 
Petitioner :- Baljeet
 
Respondent :- Brij Kishore
 
Counsel for Petitioner :- Ashish Kumar Singh,Ajay Kumar Singh
 
Counsel for Respondent :- Vikrant Pandey
 

 
Hon'ble Rajes Kumar,J.

Sri Vikrant Pandey, learned counsel for the respondent, prays for and is granted two weeks time to file counter affidavit.

List in week commencing 5.8.2013. Till then, undertaking given by Sri Vikrant Pandey, Advocate, on 30.5.2013 shall continue.

Order Date :- 17.7.2013

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