Abdul Samad vs State Of U.P. And Others
2013 Latest Caselaw 4219 ALL

Citation : 2013 Latest Caselaw 4219 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Abdul Samad vs State Of U.P. And Others on 16 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 8863 of 2006
 

 
Petitioner :- Abdul Samad
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arun Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar Singh,Ramesh Upadhyaya
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Sri Arun Kumar Singh, learned counsel for the Petitioner, has sent illness slip today.

The case is passed over for the day.

Order Date :- 16.7.2013

Priyanka

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