Maqbool Ahmad vs Islamullah
2013 Latest Caselaw 4215 ALL

Citation : 2013 Latest Caselaw 4215 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Maqbool Ahmad vs Islamullah on 16 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 18121 of 2013
 

 
Petitioner :- Maqbool Ahmad
 
Respondent :- Islamullah
 
Counsel for Petitioner :- Lakshmi Kant Trigunait,Shri Murlidhar
 
Counsel for Respondent :- Afshan Shafat
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Lakshmi Kant Trigunait, Advocate.

Order Date :- 16.7.2013

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