Shahbaz Khan And Another vs State Of U.P. And Others
2013 Latest Caselaw 4195 ALL

Citation : 2013 Latest Caselaw 4195 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Shahbaz Khan And Another vs State Of U.P. And Others on 16 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 11909 of 2006
 

 
Petitioner :- Shahbaz Khan And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,A.S.G.I. 2006/548,K.C. Sinha
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Sri Prabhakar Awasthi, learned counsel for the Petitioners, has sent illness slip today.

The case is passed over for the day.

Order Date :- 16.7.2013

Priyanka

Download the LatestLaws.com Mobile App