Ram Surat Yadav @ Harbar & Others vs State Of U.P.
2013 Latest Caselaw 4180 ALL

Citation : 2013 Latest Caselaw 4180 ALL
Judgement Date : 15 July, 2013

Allahabad High Court

Ram Surat Yadav @ Harbar & Others vs State Of U.P. on 15 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 697 of 2013
 

 
Appellant :- Ram Surat Yadav @ Harbar & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.K. Yadav,D.N. Yadav,P.K.Singh
 
Counsel for Respondent :- Govt. Advocate,Sunil Kumar Yadav
 

 
Hon'ble Naheed Ara Moonis,J.

Office has not send the lower court record. Let the same be sent on the next date of listing.

List in the next cause list.

Order Date :- 15.7.2013

Mustaqeem.

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