Dharmendra Shukla vs State Of U.P.
2013 Latest Caselaw 4126 ALL

Citation : 2013 Latest Caselaw 4126 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Dharmendra Shukla vs State Of U.P. on 12 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16720 of 2011
 

 
Applicant :- Dharmendra Shukla
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- P.S. Pundir
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counsel for the applicant is unable to produce the status of trial of the present case though initially the order was passed on 3.10.2012 and now considerable period has been elapsed.

In the circumstance the learned AGA is directed to file affidavit in respect of current status of trial within three weeks.

List this case on 5th August, 2013.

Order Date :- 12.7.2013

Mustaqeem.

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