Rajendra Nath Tandon vs Ram Laxman Janki (Idols)
2013 Latest Caselaw 4086 ALL

Citation : 2013 Latest Caselaw 4086 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Rajendra Nath Tandon vs Ram Laxman Janki (Idols) on 12 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 41250 of 2007
 

 
Petitioner :- Rajendra Nath Tandon
 
Respondent :- Ram Laxman Janki (Idols)
 
Counsel for Petitioner :- M.K. Gupta,Manish Tandon
 
Counsel for Respondent :- M.K. Nigam
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Manish Tandon, Advocate.

Order Date :- 12.7.2013

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