Rudra Prasad Sharma vs U.P.S.R.T.Corporation, Lucknow ...
2013 Latest Caselaw 4050 ALL

Citation : 2013 Latest Caselaw 4050 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Rudra Prasad Sharma vs U.P.S.R.T.Corporation, Lucknow ... on 11 July, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 36850 of 2001
 

 
Petitioner :- Rudra Prasad Sharma
 
Respondent :- U.P.S.R.T.Corporation, Lucknow & Others
 
Counsel for Petitioner :- H.N. Sharma,R.C. Pathak,R.K. Upadhayay,Santosh Kumar Giri
 
Counsel for Respondent :- Samir Sharma,S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the request of learned counsel for the petitioner.

Order Date :- 11.7.2013

Priyanka

Download the LatestLaws.com Mobile App