Citation : 2013 Latest Caselaw 4031 ALL
Judgement Date : 11 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 3153 of 2010 Applicant :- Raj Kumar Mishra Opposite Party :- Sanjay Mohan,Dir., Of Secondary Edu.,U.P Lko And Another Counsel for Applicant :- Rakesh Kumar Singh Hon'ble Ajai Lamba,J.
Counter affidavit filed in this case on behalf of respondent no.4 dated 23.4.2013 be traced by the Registry and be placed on record.
In case, affidavit cannot be traced before the next date of listing, a copy be obtained from the State Counsel Office.
List on 16.8.2013.
If the respondent no.4 is present in court in deference to order dated 24.5.2013, he need not appear in court on the next date of listing.
Order Date :- 11.7.2013
A.Nigam
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