Senior Divisional Mechanical ... vs Regional Labour Commissioner ...
2013 Latest Caselaw 3954 ALL

Citation : 2013 Latest Caselaw 3954 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Senior Divisional Mechanical ... vs Regional Labour Commissioner ... on 9 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 5737 of 2011
 

 
Petitioner :- Senior Divisional Mechanical Engineer North Eastern Railway
 
Respondent :- Regional Labour Commissioner (Central)Hall No. 2 & 2 Ors.
 
Counsel for Petitioner :- Pratul Kumar Srivastava
 
Counsel for Respondent :- A.S.G.,Hans Raj Verma
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List after two weeks.

Order Date :- 9.7.2013

A.Nigam

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