Citation : 2013 Latest Caselaw 3899 ALL
Judgement Date : 9 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 1437 of 2013 Applicant :- Ram Nayan Singh And Another Opposite Party :- Kamran Rizvi Prin.Secy.(Secondary Edu.)Civil Sectt.Lko.& Ors Counsel for Applicant :- Amrendra Pratap Singh Hon'ble Ajai Lamba,J.
None is present for the petitioner.
List in the month of September, 2013.
Order Date :- 9.7.2013
A.Nigam
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