The Oriental Insurance Co. Ltd. vs Indrajit Patel And Others
2013 Latest Caselaw 3764 ALL

Citation : 2013 Latest Caselaw 3764 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Indrajit Patel And Others on 5 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4220 of 2012
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Indrajit Patel And Others
 
Counsel for Appellant :- Ashok Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Let the appellant may take fresh steps to serve the respondents by registered post within two weeks.

Order Date :- 5.7.2013

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