Sushila & Others vs State Of U.P.,Thru. Prin. ...
2013 Latest Caselaw 3757 ALL

Citation : 2013 Latest Caselaw 3757 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

Sushila & Others vs State Of U.P.,Thru. Prin. ... on 5 July, 2013

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 6255 of 2012
 

 
Petitioner :- Sushila & Others
 
Respondent :- State Of U.P.,Thru. Prin. Secy.,Senior Secondary Education &
 
Counsel for Petitioner :- A.K. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Case called out in the revised list. No one is present on behalf of the petitioner to press this petition nor there is any request to adjourn or pass over the case. It is accordingly dismissed for non-prosecution. Interim order, if any, is vacated.

Order Date :- 5.7.2013

Rao/-

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