Raj Karan Yadav vs The Dios And Others
2013 Latest Caselaw 3613 ALL

Citation : 2013 Latest Caselaw 3613 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Raj Karan Yadav vs The Dios And Others on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 1142 of 2012
 

 
Appellant :- Raj Karan Yadav
 
Respondent :- The Dios And Others
 
Counsel for Appellant :- S.C. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

As requested by the learned counsel for the appellant, the case is adjourned for the day.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 3.7.2013

Mustaqeem.

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