Brajendra Nath Dwivedi @ Deepu ... vs State Of U.P.
2013 Latest Caselaw 3598 ALL

Citation : 2013 Latest Caselaw 3598 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Brajendra Nath Dwivedi @ Deepu ... vs State Of U.P. on 3 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9328 of 2013
 

 
Applicant :- Brajendra Nath Dwivedi @ Deepu Dwivedi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shiv Nath Singh,Satyam Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Supplementary affidavit filed today by learned counsel for the revisionist is taken on record.

Call for the entire Case Diary of the case.

List this matter in the next cause list.

Order Date :- 3.7.2013

Monika

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