State Of U.P. vs Yugul Sharan Shukla
2013 Latest Caselaw 3541 ALL

Citation : 2013 Latest Caselaw 3541 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

State Of U.P. vs Yugul Sharan Shukla on 2 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1962 of 2009
 

 
Revisionist :- State Of U.P.
 
Opposite Party :- Yugul Sharan Shukla
 
Counsel for Revisionist :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Issue notice to the other party.

Counter affidavit may be filed within three weeks.

Rejoinder affidavit, if any, may also be filed in the meanwhile.

List immediately thereafter.

Order Date :- 2.7.2013

Monika

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