Vinay Shanker Pandey vs Sri O.P. Gaur & Another
2013 Latest Caselaw 3515 ALL

Citation : 2013 Latest Caselaw 3515 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Vinay Shanker Pandey vs Sri O.P. Gaur & Another on 2 July, 2013

Bench: Krishna Murari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2911 of 2005
 

 
Applicant :- Vinay Shanker Pandey
 
Opposite Party :- Sri O.P. Gaur & Another
 
Counsel for Applicant :- Sheo Mani Yadav,Sanjay Dwivedi
 
Counsel for Opposite Party :- Sc,B.K.S.Raguvanshi
 

 
Hon'ble Krishna Murari, J.

Learned counsel for the opposite party states that he has moved an application for recall of the order dated 25.10.2010 passed by Hon'ble Mr. Justice Devendra Pratap Singh which is pending.

This contempt petition may be listed after disposal of the recall application.

Order Date :- 2.7.2013

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