Keshwa Kant Tripathi vs Sri Kishan Singh Atoria, & Ors.
2013 Latest Caselaw 3458 ALL

Citation : 2013 Latest Caselaw 3458 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Keshwa Kant Tripathi vs Sri Kishan Singh Atoria, & Ors. on 1 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 384 of 2010
 

 
Applicant :- Keshwa Kant Tripathi
 
Opposite Party :- Sri Kishan Singh Atoria, & Ors.
 
Counsel for Applicant :- Hari Prasad Gupta
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for two days' time to file steps to serve the respondents.

Let steps be filed within two days, whereupon let notices be issued to the respondents by way of normal process, registered post as also the speed post, returnable on 15.7.2013.

In case, the needful is not done within the time specified, this petition be deemed to be dismissed without reference to the Court.

Order Date :- 1.7.2013

A.Nigam

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