Prasanna Kumar Singh vs Mr. Mohammad Ibrahim District ...
2013 Latest Caselaw 3447 ALL

Citation : 2013 Latest Caselaw 3447 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Prasanna Kumar Singh vs Mr. Mohammad Ibrahim District ... on 1 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 757 of 2013
 

 
Applicant :- Prasanna Kumar Singh
 
Opposite Party :- Mr. Mohammad Ibrahim District Inspector Of Schools & Anr.
 
Counsel for Applicant :- Nagendra B. Singh
 

 
Hon'ble Ajai Lamba,J.

List on 15.7.2013, as already directed.

Order Date :- 1.7.2013

A.Nigam

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