Ram Shanker Misra And Ors. vs Sanjay Mohan. Dir., Of Secondary ...
2013 Latest Caselaw 3422 ALL

Citation : 2013 Latest Caselaw 3422 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Ram Shanker Misra And Ors. vs Sanjay Mohan. Dir., Of Secondary ... on 1 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2340 of 2011
 

 
Applicant :- Ram Shanker Misra And Ors.
 
Opposite Party :- Sanjay Mohan. Dir., Of Secondary Edu., And Anr.
 
Counsel for Applicant :- Shiv Nath Tilhari,Amit Chaudhary,O P Nag,Virendra Singh Pal
 

 
Hon'ble Ajai Lamba,J.

Illness slip has been filed by learned counsel for the petitioner so as to seek adjournment.

List on 08.7.2013.

Order Date :- 1.7.2013

A.Nigam

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