Preepal Singh vs State Of U.P. And Another
2013 Latest Caselaw 3419 ALL

Citation : 2013 Latest Caselaw 3419 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Preepal Singh vs State Of U.P. And Another on 1 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 12572 of 2012
 

 
Applicant :- Preepal Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- A.K. Upadhyay,Rajiv Gupta
 
Counsel for Opposite Party :- Govt.Advocate,Prabhakar Dubey
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. Sri Prabhakar Dubey, learned counsel for opp. party No.2 is not present.

As prayed by Sri A.K. Upadhyay, learned counsel for the applicant, list in the next cause list.

Order Date :- 1.7.2013

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